Umadevi Rajendra Agarwal vs Ahuja Properties And Associates ...
2022 Latest Caselaw 3777 Bom

                                                           27-SJ62-21INCOMSS71-21-.DOC

                                                                                  Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                       IN ITS COMMERCIAL DIVISION


                                SUMMONS FOR JUDGMENT NO. 62 OF 2021
                                               IN
                                  COMM SUMMARY SUIT NO. 71 OF 2021

                      Umadevi Rajendra Agarwal                           ...Applicant
                      In the matter between
                      Umadevi Rajendra Agarwal                               ...Plaintiff
                                            Versus
                      M/s. Ahuja Properties and Associates & ors.      ...Defendants


SANTOSH
SUBHASH               Mr. Girish Kedia, for the Applicant.
KULKARNI
Digitally signed by
                      Mr. Naved Chawdhary, for the Defendants.
SANTOSH SUBHASH
KULKARNI
Date: 2022.04.06
18:13:14 +0530




                                                CORAM:     N. J. JAMADAR, J.

                                                DATED :    6th APRIL, 2022
                      PC:-

At the request of the learned Counsel for the defendants,

list the Summons for Judgment for hearing on 20 th April, 2020,

by way of final indulgence.

[N. J. JAMADAR, J.]