The State Trading Corporation Of ... vs Masumi Overseas Pvt. Ltd. And 2 Ors
2022 Latest Caselaw 3765 Bom

                                                          19-3-SJ90-2012INCOMSS49-11.DOC

                                                                                 Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                        IN ITS COMMERCIAL DIVISION


                                SUMMONS FOR JUDGMENT NO. 90 OF 2012
                                               IN
                                  COMM SUMMARY SUIT NO. 49 OF 2011

                      The State Trading Corporation of India Ltd.    ...Plaintiff
                                           Versus
                      Masumi Overseas Pvt. Ltd & ors.             ...Defendants
                                                  WITH
                                  NOTICE OF MOTION NO. 84 OF 2020
                                                  WITH
                                         COMAP (L)/2265/2022
                                                  WITH
                              INTERIM APPLICATION (L) NO. 6681 OF 2021
                                                   IN
                              SUMMONS FOR JUDGMENT NO. 90 OF 2012

SANTOSH
SUBHASH               Ms. Laxmi Maria Jenkins, i/b LMJ Law Practice, for the
KULKARNI                   Plaintiff.
Digitally signed by
SANTOSH SUBHASH
KULKARNI
Date: 2022.04.08
                      Mr. Dhairyasheel Sutar, a/w Sanjeev Rawat, Kruti Garg and
                           Kavita Vijapure, for defendant nos.1 and 3.
17:17:31 +0530




                                                 CORAM:      N. J. JAMADAR, J.

                                                 DATED :     6th APRIL, 2022
                      PC:-

1. Heard the learned Counsel for the applicant/plaintiff.

2. List on 27th April, 2022, for hearing.

[N. J. JAMADAR, J.]