Bombay High Court
Hanumant S/O Babanrao Taware vs The State Of Maharashtra, Through ... on 6 April, 2022
Bench: Makarand Subhash Karnik
903-aswp2663-2021 MSEDCL group
JVS
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2663 OF 2021
Vikas Balwant Alase & Ors. ...Petitioner
V/s.
Union of India through Secretary & Ors. ...Respondents
WITH
INTERIM APPLICATION NO. 1411 OF 2021
IN
WRIT PETITION NO. 2663 OF 2021
Pranita D/o. Anilrao Ranaware & Ors. ...Applicants
V/s.
Vikas Balwant Alase & Ors. ...Respondents
WITH
INTERIM APPLICATION NO. 1412 OF 2021
IN
WRIT PETITION NO. 2663 OF 2021
Vikas Balwant Alase & Ors. ...Applicants
V/s.
Union of India through Secretary
Department of Social Justice &
Empowerment & Ors. ...Respondents
WITH
INTERIM APPLICATION NO. 2162 OF 2021
IN
WRIT PETITION NO. 2663 OF 2021
Yuvraj Ganesh Shelke & Ors. ...Applicants
V/s.
Union of India through Secretary & Ors. ...Respondents
WITH
903-aswp2663-2021 MSEDCL group
INTERIM APPLICATION NO. 1413 OF 2021
IN
WRIT PETITION NO. 2663 OF 2021
Chandraprakash Shyamsunder Patil & Ors. ...Applicants
V/s.
Vikas Balwant Alase & Ors. ...Respondents
WITH
INTERIM APPLICATION NO. 1477 OF 2021
IN
WRIT PETITION NO. 2663 OF 2021
Maharashtra State Electricity
Distribution Co. Ltd ...Applicant
V/s.
Vikas Balwant Alase & Anr. ...Respondents
WITH
INTERIM APPLICATION NO. 1478 OF 2021
IN
WRIT PETITION NO. 2663 OF 2021
Kailas Suresh Tambade & Ors. ...Applicants
V/s.
Vikas Balwant Alase & Ors. ...Respondents
WITH
WRIT PETITION (ST) NO. 59 OF 2021
Avinash Popat Ghadge ...Petitioner
V/s.
The State of Maharashtra,
through its Secretary ...Respondent
WITH
WRIT PETITION NO. 1054 OF 2021
Rahul Basavanappa Wale & Ors. ...Petitioners
V/s.
903-aswp2663-2021 MSEDCL group
The Maharashtra State Electricity
Distribution Co. Ltd. & Anr. ...Respondents
WITH
WRIT PETITION (ST) NO. 7549 OF 2021
Rohit Yashwant Patil & Ors. ...Petitioners
V/s.
Union of India through Secretary & Ors. ...Respondents
WITH
WRIT PETITION NO. 4059 OF 2021
Dipak Tamaji Shevatkar & Ors. ...Petitioners
V/s.
Union of India & Ors. ...Respondents
WITH
WRIT PETITION (ST) NO. 13088 OF 2021
Kulkarni Vaibhav Vijaykumar & Ors. ...Petitioners
V/s.
Union of India through Secretary & Ors. ...Respondents
WITH
WRIT PETITION NO. 4060 OF 2021
Chille Vinod Madhav & Ors. ...Petitioners
V/s.
Union of India through Secretary & Ors. ...Respondent
WITH
WRIT PETITION (ST) NO. 97609 OF 2020
Parmeshwar S/o. Gangadhar Jadhav ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION (ST) NO. 97757 OF 2020
903-aswp2663-2021 MSEDCL group
Kailas Suresh Tambade & Anr. ...Petitioners
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION (ST) NO. 98066 OF 2020
Hanumant Babanrao Taware ...Petitioner
V/s.
The State of Maharashtra,
through its Secretary & Anr. ...Respondents
WITH
WRIT PETITION (ST) NO. 98309 OF 2020
Praful Tanaji Ingole ...Petitioner
V/s.
The State of Maharashtra, through
its Secretary, Ministry of Energy & Anr. ...Respondents
WITH
WRIT PETITION NO. 3688 OF 2020
Mangesh S/o. Prakash Garud ...Petitioner
V/s.
The State of Maharashtra, through
its Secretary, Ministry of Energy ...Respondent
WITH
WRIT PETITION NO. 3689 OF 2020
Gunwant S/o. Vasant Shinde ...Petitioner
V/s.
The State of Maharashtra, through
its Secretary, Energy Department ...Respondent
WITH
WRIT PETITION NO. 3690 OF 2020
Manoj Prabhakar Chavan ...Petitioner
903-aswp2663-2021 MSEDCL group
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3691 OF 2020
Ravindra S/o. Bajirao Aljankar ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3692 OF 2020
Omkar S/o. Digambarrao Bochre ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3693 OF 2020
Pradip S.o. Dnyanoba Zate ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3694 OF 2020
Sonaji S/o. Dnyaneshwar Jadhav ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3695 OF 2020
Avinash S/o. Dattatray Awad ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
INTERIM APPLICATION NO. 3565 OF 2021
903-aswp2663-2021 MSEDCL group
IN
WRIT PETITION NO. 3695 OF 2020
Santosh s/o. Vasantrao Padamwar ...Applicant
V/s.
Avinash S/o. Dattatraya Awad ...Respondent
WITH
WRIT PETITION NO. 3696 OF 2020
Abhijeet S/o. Balaji Khadke ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3697 OF 2020
Vikas S.o. Bhimrav Kale ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3698 OF 2020
Rohit S/o. Sagar Kadam ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3699 OF 2020
Gajanan S/o. Vikram Kadam ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3700 OF 2020
Chandraprakash S/o. Shyamsunder Patil ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
903-aswp2663-2021 MSEDCL group
WITH
WRIT PETITION NO. 3701 OF 2020
Purushottam S/o. Kamalakar Shinde ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3702 OF 2020
Govind S/o. Dnyanoba Khatal ...Petitioner
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
WRIT PETITION NO. 3703 OF 2020
Ram S/o. Sheshrao Kolhe ...Petitioner
V/s.
The State of Maharashtra & Ors. ...Respondents
WITH
WRIT PETITION NO. 3704 OF 2020
Parmeshwar S/o. Sanjay Bhalke ...Petitioner
V/s.
The State of Maharashtra ...Respondent
WITH
WRIT PETITION NO. 8099 OF 2021
Gopal Nagnath Pardeshi & Ors. ...Petitioners
V/s.
The State of Maharashtra & Anr. ...Respondents
WITH
INTERIM APPLICATION NO. 3658 OF 2021
Amol Ram Kate ...Applicant
V/s.
Union of India, through its Secretary ...Respondent
903-aswp2663-2021 MSEDCL group
WITH
WRIT PETITION (ST) NO. 7891 OF 2021
WITH
INTERIM APPLICATION (ST) NO. 14883 OF 2021
(NOT ON BOARD)
Suraj Baburao Bhadange ...Petitioner
V/s.
Maharashtra State Power Generation
Company Ltd. & Anr. ...Respondents
WITH
WRIT PETITION (ST) NO. 7575 PF 2021
(NOT ON BOARD)
Raza Khan Samiulla Khan ...Petitioner
V/s.
Maharashtra State Power Generation
Company Ltd. & Anr. ...Respondents
Mr Rajendra Deshmukh, senior advocate a/w Mr Sayyed
Tauseef for petitioner in WP/2663/2021, WP(ST)/7549/2021,
WP/4059/2021, WP(ST)/13088/2021, WP/4060/2021,
WP(ST)/7891/ 2021 a/w WP(ST)/7575/2021.
Mr Amol Chalak a/w Mr Vinod Sangvikar for petitioner in
WP/3688/2020, WP/3695/2020, WP/3704/2020, WP/3694/
2020, WP/3693/2020.
Mr Amol Chalak i/b Mr Vinod Sangvikar & Mr Yogesh Morbale
for petitioner in WP(ST)/59/2021, WP(ST)/97757/2020, WP
(ST)/98066/2020, WP(ST)/98309/2020.
Mr Afroz A. Siddiquie for petitioner in WP/1054/2021.
903-aswp2663-2021 MSEDCL group
Mr Vishal Kadam for Petitioner in WP/3690/2020,
WP/3691/2020, WP/3692/2020, WP/3696/2020, WP/3697/
2020, WP/3699/2020, WP/3700/2020, WP/3701/2020, WP/
3702/2020 and Applicant in IA/1413/2021 in WP/2663/2021.
Senior Advocate Mr V.A. Thorat Special Counsel a/w Senior
Advocate Mr Mihir Desai, Special Counsel a/w Mr P.P. Kakade
Government Pleader a/w Ms.R.A. Salunkhe, AGP for State.
Mr Anil Sakhare, Senior Advocate a/w Mr Kiran Gandhi i/b
Little and Co. for Resp No.5 in WP/2663/2021 &
WP(St)/98066/2020.
Mr Kiran Gandhi i/b Little and Co. for Resp No.1 in
WP/1054/2021 and for Resp No.2 in WP(ST)/59/2021,
WP(ST)/97609/2020, WP(ST)/97753/2020, WP(ST)/98309/
2020, for Respondent No.5 in WP/2663/2021, For Respondent
Nos. 5 & 6 in WP(ST)/7549/2021.
Mr Neel Helekar a/w Mr P. Khosla for Respondent No.1/UOI in
WP/2663/2021.
Mr Omkar Kulkarni for Applicant in IA/2162/2021 in
WP/2663/2021.
Mr Atul Hawale for Applicant in IA/1411/2021.
Mr Dashrath Dube a/w Mr Rupesh Dubey for
Respondent/Union of India in WP/7549/2021.
CORAM: DIPANKAR DATTA, CJ &
M. S. KARNIK, J.
DATE: APRIL 6, 2022
903-aswp2663-2021 MSEDCL group
P.C.:
Hearing concluded; judgment is reserved.
SALUNKE
JV
Digitally signed
by SALUNKE J V
(M. S. KARNIK, J.) (CHIEF JUSTICE)
Date: 2022.04.06
20:27:00 +0530
