Naha Bhagirathi Huchiya And 18 Ors vs State Of Maharashtra And 2 Ors
2021 Latest Caselaw 13998 Bom

                                                                                            21. wp 3089.17.doc

                       Urmila Ingale

                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION
         Digitally signed
         by URMILA
URMILA   PRAMOD
         INGALE
PRAMOD   Date:
INGALE   2021.09.29
         11:01:29
         +0530


                                                       WRIT PETITION NO. 3089 OF 2017

                                       Naha Bhagirathi Huchiya and ors.           ..Petitioners
                                             vs.
                                       State of Maharashtra and ors.              ..Respondents

                                                                    WITH
                                                         WRIT PETITION NO. 63 OF 2018

                                       Uma Ajay Todker and ors.                   ..Petitioners
                                             vs.
                                       State of Maharashtra and anr.              ..Respondents


                                                                   WITH
                                                       WRIT PETITION NO. 3124 OF 2017

                                       Noor Gooh and ors.                         ..Petitioners
                                             vs.
                                       State of Maharashtra and ors.              ..Respondents

                                                                   WITH
                                                       WRIT PETITION NO. 3494 OF 2018

                                       Mumbai Hindi Sahitya Parishad              ..Petitioner
                                             vs.
                                       State of Maharashtra and anr.              ..Respondents


                                       Ms.P. V.Thorat a/w Mr.Amar Bodke, for Petitioner in WP/3089/2017,
                                       WP/63/2018 & WP/3124/2017.
                                       Mr.Mihir Desai, Senior Advocate a/w Mr.Sarnath Sariputta, for
                                       Petitioner in WP/3494/2018.
                                       Mr.Kedar Dighe, AGP for State - Respondents No.1 & 2 in
                                       WP/3089/2017, WP/3124/2017 & WP/3494/2018.
                                       Mr.A.L. Patki, Addl. Govt. Pleader for State - Respondent No.1 in WP/
                                       63/2018.

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                                                      21. wp 3089.17.doc

                                      CORAM : R.D.DHANUKA, J.

M. S. KARNIK, J.

DATE: SEPTEMBER 28, 2021

P.C. :

. Ms.Thorat, learned Counsel appearing for the petitioners in

WP/3089/2017, WP/63/2018 & WP/3124/2017 seeks two weeks

time to file affidavit-in-rejoinder to the reply filed by the State

Government. Time is granted as prayed for. Copy of the affidavit-in-

rejoinder be served on the office of the Government Pleader

simultaneously.

2. Place this matter on board on 22/10/2021. Parties are at

liberty to file synopsis, written argument and copy of the judgments

on which they propose to rely upon and serve advance copy on the

other side before the next date.

(M.S. KARNIK, J.) (R.D.DHANUKA, J.)