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Shelkya Jhurkya Pawar vs The State Of Maharashtra
2021 Latest Caselaw 13767 Bom

Citation : 2021 Latest Caselaw 13767 Bom
Judgement Date : 23 September, 2021

Bombay High Court
Shelkya Jhurkya Pawar vs The State Of Maharashtra on 23 September, 2021
Bench: S.S. Jadhav, P. K. Chavan
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                     CR. APPEAL NO. 63 OF 2000

 Shelkya Jhurkya Pawar.                                    ....APPELLANT
             V/S
 The State Of Maharashtra .                              ....RESPONDENT

Mr Veerdhawal Deshmukh, Appointed Advocate for Appellant Ms S V Sonawane,. APP

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 23rd September, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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