Sambhaji Diliprao Patil vs The Central Bureau Of ...
2021 Latest Caselaw 13692 Bom

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         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

            CRIMINAL REVISION APPLICATION NO. 4 OF 2021


Shri Sambhaji s/o Diliprao Patil                                 Applicant

       Versus

The Central Bureau of Investigation
& another                                                        Respondents

Mr. Shirish Gupte, Senior Counsel instructed by Mr. Abhay Ostawal,
Advocate for the applicant.
Mr. S.S. Deve, Standing Counsel for respondent No. 1.

                                  CORAM : M.G. SEWLIKAR, J.

DATE : 22nd September, 2021.

PER COURT :

1. Learned Senior Counsel Shri Gupte has concluded his

arguments. Shri Deve, learned counsel for respondent No. 1 seeks

time to go through the judgments cited by Shri Gupte.

2. Stand over to 8th October, 2021.

( M. G. SEWLIKAR ) Judge

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