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Ashok G. Bhargav Jadhav And 8 Ors vs M/S. Statndard Mills Textile ...
2021 Latest Caselaw 13374 Bom

Citation : 2021 Latest Caselaw 13374 Bom
Judgement Date : 17 September, 2021

Bombay High Court
Ashok G. Bhargav Jadhav And 8 Ors vs M/S. Statndard Mills Textile ... on 17 September, 2021
Bench: Prasanna B. Varale, N. R. Borkar
          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1292               OF 2014
Satyanarayan Pandey.                                  ...Petitioner.
        Versus
M/s. Standard Mills and Others.                        ..Respondents.

                                WITH
               WRIT PETITION NO. 2886                 OF 2015
Ashok G. Bhargav Jadhav & Others.                     ...Petitioners.
        Versus
M/s. Standard Mills and Others.                        ..Respondents.

Mr. Prashant Goyal for the Petitioner in WP No. 2886 of 2015.
Mr. Vishal Talsania, Senior Advocate along with Mr. Kyrus Modi i/b
Rashmikant & Partners for Respondent Nos. 1 to 4 in both petitions.
Mr. Hemant Haryan, AGP for the Respondent-State in both petitions.

                          CORAM : PRASANNA B. VARALE &
                                  N. R. BORKAR, JJ.

Date : September 17, 2021.

P. C. :

1. Learned counsel Mr. Prashant Goyal prays for an

adjournment on the ground that Mr. Shaikh, the learned counsel

appearing for the Petitioner is not available today. It was submitted by

the learned senior counsel appearing on behalf of the Standard Mills that

the issues raised in the the present writ petitions were considered in the

judgment and order passed by the Division Bench of this Court in Writ

Petition No. 1588 of 2013. Copy of the judgment and order is also placed

on record. The same is marked as "X" for identification.

patilsr                                                                 1/ 2

                                           Digitally signed by
                              SACHIN       SACHIN
                              RAMCHANDRA   RAMCHANDRA PATIL
                              PATIL        Date: 2021.09.20
                                           14:30:21 +0530

2. At the request of Mr. Goyal, learned counsel for the

Petitioner in Writ Petition No. 2886 of 2015, stand over to 18 th October

2021.



          [N R. Borkar, J.]               [Prasanna B. Varale, J.]




patilsr                                                              2/ 2
 

 
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