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Baban S/O. Bandu Solankar vs The State Of Maharashtra And ...
2021 Latest Caselaw 13315 Bom

Citation : 2021 Latest Caselaw 13315 Bom
Judgement Date : 16 September, 2021

Bombay High Court
Baban S/O. Bandu Solankar vs The State Of Maharashtra And ... on 16 September, 2021
Bench: V.K. Jadhav, Shrikant Dattatray Kulkarni
                                           1


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                BENCH AT AURANGABAD

                       906 CRIMINAL APPLICATION NO.6127 OF 2017

                             BABAN S/O. BANDU SOLANKAR
                                       VERSUS
                       THE STATE OF MAHARASHTRA AND OTHERS
                                          ...

Mr N.B. Narwade, Advocate for applicant
Mr R.D. Sanap, A.P.P. for respondent no.1-State

                                      CORAM : V.K. JADHAV AND
                                              SHRIKANT D. KULKARNI, JJ.

DATE : 16th September 2021 PER COURT :

1. The learned A.P.P. seeks time to find out as to whether the State has

preferred any appeal against the judgment and order of acquittal passed by the

trial Court in this matter.

2. Stand over to 23rd September 2021.

( SHRIKANT D. KULKARNI, J.) ( V.K. JADHAV, J.)

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