Sanjay Kumar vs Ajit Kamath
2021 Latest Caselaw 13195 Bom

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION


                                            SHERIFF'S REPORT NO.61 OF 2021
                                                           WITH
                             COMMERCIAL EXECUTION APPLICATION NO.125 OF 2017
                                                             IN
                                         SUMMONS FOR JUDGMENT NO.51 OF 2015
                                                             IN
                                             SUMMARY SUIT NO.430 OF 2015


                    Sanjay Kumar                                           .. Plaintiff
                             v/s.
                    Ajit Kamath                                            .. Defendant



                    Mr. Nikhil Patil i/b. P.M. Jadhav for the plaintiff.

                    Mr. D. S. Chaudhari, Deputy Sheriff.

                    Mr. Nilesh Mehta-Bidder present.


                                                               CORAM : A. K. MENON, J.

DATED : 15TH SEPTEMBER 2021. P.C. :

S.O. to 23rd September, 2021.

(A. K. MENON, J.) Digitally signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2021.09.17 11:35:32

+0530

1.comex-125-17.doc wadhwa