Vasant S/O Nemla Meghawat vs Divisional Controller, ...
2021 Latest Caselaw 13102 Bom

                                                          1                                   28.WP.3293-2019.odt




                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH AT NAGPUR

                              WRIT PETITION NO. 3293 OF 2019
                             ( Vasant s/o Jemla Meghawat
                                           Vs.
             Divisional Controller, M.S.R.T.C., Division Officer, Yavatmal )

Office Notes, Office Memoranda                           Court's or Judge's orders
of Coram, Appearances, Court's
orders     or     directions and
Registrar's orders


                                   Shri C.V. Jagdale, Advocate for the petitioner.
                                   Shri Panpalia Vijay P. Advocate for the respondent.

                                   CORAM:          AVINASH G. GHAROTE, J.

DATED : 14th SEPTEMBER, 2021.

Mr. Jagdale, learned counsel for the petitioner to place on record the judgment passed by this Court in Writ Petition No. 5766/2007.

2. List the matter in next week.

JUDGE SD. Bhimte