Ravi @ Dhiren @ Jadhav Ruby Ghosh ... vs National Investigating Agency
2021 Latest Caselaw 12711 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                     CR. APPEAL NO. 87 OF 2014

 Ravi @ Dhiren @ Jadhav Ruby Ghosh And Ors....APPELLANT
             V/S
 National Investigating Agency          ....RESPONDENT

WITH CR. APPEAL NO. 529 OF 2015

Abdul Asuruddin Shaikh ....APPELLANT V/S National Investigating Agency ....RESPONDENT

WITH CR. APPEAL NO. 530 OF 2015

Mohd Samad Mohd Shahid Shaikh ....APPELLANT V/S National Investigating Agency ....RESPONDENT

Mr. Gaurav Bhavanani alongwith Ms. Apeksha Vora i.b. Mr. Khan Abdul Wahab for appellant in Criminal Appeal No. 87/2014 Spl.P.P. Adv. Sandesh Patil alongwith Mr. Chintan Y. Shah alongwith Mr. Prithviraj S. Gole, Ms. Anusha P. Amin,Ms. Divya Pawar-Patil for NIA Mr. Abhaykumar Apte for appellant in Criminal Appeal No. 529/2015 and 530/2015 Mr. Arfan Sait APP for state

CORAM : HON'BLE SHRI JUSTICE PRASANNA B.

Page 1/2

VARALE & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 6th September, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 2/2