Bharat Dattarya Nimbalkar vs The State Of Maharashtra
2021 Latest Caselaw 15288 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1142 OF 2021

 Satish Arvind Kadam                                      ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

WITH INTERIM APPLICATION NO. 927 OF 2021 In Criminal Bail Appln. 1142 OF 2021

Bharat Dattarya Nimbalkar ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT

Rahul Dhaigude for applicant. P.P.Shinde APP for Respondent/state. Rahul Karnik for intervenor.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 25th October, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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