Abhishek Ganpat Munankar vs The State Of Maharashtra And Anr
2021 Latest Caselaw 16594 Bom

                                                                    2 apeal 255-20=.doc




                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CRIMINAL APPELLATE JURISDICTION

                                  CRIMINAL APPEAL NO. 255 OF 2020
SNEHA
NITIN
CHAVAN             Abhishek Ganpat Munankar               ..Appellant
Digitally signed
by SNEHA
                        V/s.
NITIN CHAVAN
Date:
                   The State of Maharashtra & Anr.        ..Respondents
                                                 ----
2021.11.30
14:46:40 +0530


                   Ms. Rebecca Gonsalves i/b Dr. Yug Mohit Chaudhary for the
                   Appellant.
                   Mr. S.H. Yadav, APP for the Respondent/State.
                                                 ----
                                          CORAM : C.V. BHADANG, J.

DATE : 30 NOVEMBER 2021

P.C.

1. Heard learned counsel for the parties.

2. Reserved for Judgment.

(C.V. BHADANG, J.)

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