Ashok Siddhappa Burud vs The State Of Maharashtra
2021 Latest Caselaw 16324 Bom

                                                                                           219-apeal-1437-2004


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CRIMINAL APPELLATE JURISDICTION

                                                  CRIMINAL APPEAL NO.1437 OF 2004

                                Shri.Ashok Siddhappa Burud                          ..Appellant
                                      Vs.
                                The State of Maharashtra                            ..Respondent
                                                                ----
                                Mr.U.B. Nighot for the Appellant.
                                Mr.S.R. Agarkar, APP, for the Respondent-State.
                                                                ----
                                                              CORAM : C.V. BHADANG, J.

Digitally signed by NILAM NILAM SANTOSH SANTOSH KAMBLE Date: 2021.11.24 DATE : 24 NOVEMBER 2021 KAMBLE 16:20:37 +0530

P.C.

. Heard learned counsel for the parties.

2. Stand over to 26 November 2021 for pronouncement of judgment.

C.V. BHADANG, J.

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