Sunil Pandurang Patil vs Pandurang Nivrutti Patil, ...
2021 Latest Caselaw 16307 Bom

Citation : 2021 Latest Caselaw 16307 Bom
Judgement Date : 24 November, 2021

Bombay High Court

Sunil Pandurang Patil vs Pandurang Nivrutti Patil, ... on 24 November, 2021

Bench: G. S. Kulkarni

                                                                 11-cp 108-21 in wp 10372-18.doc

Prajakta Vartak
                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
                                       CONTEMPT PETITION NO.108 OF 2021
                                                      IN
                                        WRIT PETITION NO.10372 OF 2018
            Shri. Sunil Pandurang Patil & Ors.                       ...Petitioners
                   V/s.
            Mr. Pandurang Nivrutti Patil & Anr.                      ...Respondents
                                                      -----


            Mr. Meelan Topkar for Petitioners.
            Mr. Prashant Bhavke for Respondents.
                                                      -----


                                                 CORAM : G. S. KULKARNI, J.

DATE : NOVEMBER 24, 2021 PC :

1. Stand over to 01 December, 2021.

2. In the meantime, learned counsel for the respondents states that steps would be taken to get the review petition filed by his client praying for review of the judgment and order dated 9 January, 2020 passed on Writ Petition No.10372 of 2018 assigned before an appropriate Bench in as much as the learned Judge (S. C. Gupte, J.) who has passed the orders under review has retired.

3. Permission to the respondents to file reply.

(G. S. KULKARNI, J.)