Shivaji Kedarji Ghorpade And Ors vs The State Of Maharashtra
2021 Latest Caselaw 16240 Bom

Citation : 2021 Latest Caselaw 16240 Bom
Judgement Date : 23 November, 2021

Bombay High Court

Shivaji Kedarji Ghorpade And Ors vs The State Of Maharashtra on 23 November, 2021

Bench: S.S. Jadhav, P. K. Chavan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 492 OF 1998

 Shivaji Kedarji Ghorpade And Ors.                        ....APPELLANT
             V/S
 The State Of Maharashtra                               ....RESPONDENT

Mr Shekhar A Ingawale, Adv for Appellant Mr Arfan Sait, APP for State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN, JJ DATE : 23rd November, 2021 P.C. :