Siyona Realities Private Limited vs Jet Build Developers And 2 Ors
2021 Latest Caselaw 16172 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                                       [ COMMERCIAL DIVISION ]

                                                  INTERIM APPLICATION NO.2775 OF 2021
                                                                  IN
                                        COMMERCIAL EXECUTION APPLICATION NO.9 OF 2021

                           Siyona Realities Pvt. Ltd. Company              .. Applicant-Award Holder
                                          Vs.
                           Jet Build Developers and Ors.                   .. Respondents-Judg. Debtors


                           Mr. Suraj S. Ghogare for the Applicant-Award Holder.

                           None for the Respondents-Judgment Debtors.



                                                                    CORAM : A. K. MENON, J.

DATE : 22ND NOVEMBER, 2021.

P.C. :

1. Learned counsel for the applicant-award holder states that a copy of the IA has been duly served upon the respondents-judgment debtors. He seeks time to file affidavit-of-service. Affidavit-of-service to be filed on or before 26th November 2021.

2. List the IA on 30th November 2021.

3. In the meantime, Advocate for the applicant-award holder to serve a fresh notice upon the respondents-judgment debtors by e-mail informing the respondents-judgment debtors that the IA is placed for hearing on 30 th November 2021.

(A.K. MENON, J.)

Digitally signed

SNEHA 25-IA-2775-2021.doc by SNEHA ABHAY DIXIT ABHAY Date:

Dixit 2021.11.22 DIXIT 17:52:23 +0530