Sou. Pratibha Chandrakant Pawar vs Vishal Sahyadri Shikshan Sanstha ...
2021 Latest Caselaw 16135 Bom

                   P.H. Jayani                                           03 WP11228.2019.doc



                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

                                      WRIT PETITION NO. 11228 OF 2019

                   Pratibha Chandrakant Pawar                         .... Petitioner
                              v/s.
                   Vishal Sahyadri Shikshan Sanstha,
                   Godoli, Satara and ors.                            .... Respondents

                   Mr. N.V. Bandiwadekar for the Petitioner.
                   Mr. Amit A. Gharte for Respondent No.1.
                   Mr. Vaibhav R. Gaikwad for Respondent No.4.


                                           CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 22nd NOVEMBER, 2021.

P. C. :-

. Record and proceedings were received only on 18/11/2021.

Hence, the matter is now reserved for judgment. Ad-interim relief

granted earlier, to continue till the next date.

PREETI (SMT. ANUJA PRABHUDESSAI, J.)

JAYANI Digitally signed by PREETI JAYANI Date: 2021.11.24 16:44:48 +0530