Heer Mehta Landmark Developers ... vs Dimples Infra
2021 Latest Caselaw 16061 Bom

         Digitally
         signed by
         NITIN
NITIN    DINKAR
DINKAR   JAGTAP
                                                                                  7 comap 4 of 2021.doc
JAGTAP   Date:
         2021.11.18
         20:19:51
         +0530
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                           COMM. APPEAL NO.4 OF 2021
                                                      IN
                                      SUMMONS FOR JUDGMENT NO.49 OF 2019
                                                      IN
                                       COMM. SUMMARY SUIT NO.1030 OF 2019

                      Heer Mehta Landmark Developers Pvt. Ltd.         ...     Appellant
                            Versus
                      Dimples Infra                                    ...   Respondent

                      Mr. Girish Godbole with Ms. Surbhi Agarwal, Ms. Pinky Sharma i/by Ms.
                      U.M.Jhaveri, for Appellant.
                      Mr. Rashid Khan with Ms. Priyanka Kothari i/by Ms. Sumi Soman, for Respondent.
                                        CORAM:       S.J. KATHAWALLA &
                                                     MILIND N. JADHAV, JJ.

DATE: 18th NOVEMBER, 2021

P.C.:

1. Stand over to 23rd November, 2021.

                      ( MILIND N. JADHAV, J. )                         ( S.J.KATHAWALLA, J. )




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