Reliance Home Finance Ltd vs Mohammed Faisal Mahmood ...
2021 Latest Caselaw 15923 Bom

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                        [ COMMERCIAL DIVISION ]

                                                    CHAMBER SUMMONS NO.1371 OF 2018
                                                                  IN
                             COMMERCIAL EXECUTION APPLICATION (LODGING) NO.2497 OF 2018

                           Reliance Home Finance Ltd.               .. Applicant-Claimant
                                         Vs.
                           Mohammed Faisal Mahmood
                           Chunawala and Ors.                       .. Respondents-Judgment Debtors


                           Ms. Juhi Bhogle, with Ms. Garima Joshi, Mr. M.B. Kale and Ms. Sonali Sabale,
                           i/by GNP Legal, for the Applicant-Claimant.
                           None for the Respondents-Judgment Debtors.



                                                                    CORAM : A. K. MENON, J.

DATE : 16TH NOVEMBER, 2021.

P.C. :

Since the next installment is due on 26 th November 2021, list the

Chamber Summons on 30th November 2021.

(A.K. MENON, J.)

Digitally signed

SNEHA 14-CHSCD-1371-2018.doc by SNEHA ABHAY DIXIT ABHAY Date:

2021.11.16 DIXIT 16:10:58 +0530 Dixit