Dulcy Stanton Martin vs The State Of Maharashtra And Anr
2021 Latest Caselaw 15910 Bom

Citation : 2021 Latest Caselaw 15910 Bom
Judgement Date : 16 November, 2021

Bombay High Court

Dulcy Stanton Martin vs The State Of Maharashtra And Anr on 16 November, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2954 OF 2021

 Dulcy Stanton Martin                                      ....APPLICANT
             V/S
 The State Of Maharashtra And Anr.                      ....RESPONDENT

Anand S Patil for Applicant. Ms. Anamika Malhotra, APP for State. Mr. P.P. Jadhav, for R. No.2. Ms Kanchan T.P. appointed (legal aid committee ) R. no.2.

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 16th November, 2021 P.C. :