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Ramesh Kedarmal Modi vs Ahuja Properties And Developers ...
2021 Latest Caselaw 15890 Bom

Citation : 2021 Latest Caselaw 15890 Bom
Judgement Date : 16 November, 2021

Bombay High Court
Ramesh Kedarmal Modi vs Ahuja Properties And Developers ... on 16 November, 2021
Bench: N. J. Jamadar
                                                           12-Sj-40-2021-in-Comss(St)-3714-2021-with-Ia-2024-2021-in-Sj-40-2021.doc




                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                           AND IN ITS COMMERCIAL DIVISION

                                           SUMMONS FOR JUDGMENT NO.40 OF 2021
                                                           IN
                                            COMMERCIAL SUIT (L) No. 3714 OF 2021
                                                      ALONG WITH
                                           INTERIM APPLICATION NO. 2024 OF 2021

                        Ramesh Kedarmal Modi                                                         ...Plaintiff
                                   vs.
                        M/s. Ahuja Properties & Developers & Ors.                                    ...Defendants

                        Ms. Sunanda R. Kumbhat & Kunal R. Kumbhat, for the Plaintiff.
                        Mr. Madhukar Mulay, for the Defendant Nos.1 to 5.


                                                      CORAM :          N. J. JAMADAR, J.

DATE : 16th NOVEMBER, 2021

P.C.:

1. At the request of the counsel for the defendants, list on

18th November, 2021.

2. The learned counsel for the defendants has tendered the

additional affidavit. The additional affidavit is taken on record.

(N. J. JAMADAR, J.)

Digitally signed by SAJAKALI SAJAKALI LIYAKAT LIYAKAT JAMADAR JAMADAR Date:

2021.11.17 13:13:11 +0530

Sajakali Jamadar ...1

 
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