Citation : 2021 Latest Caselaw 15811 Bom
Judgement Date : 15 November, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 820 OF 2021
Shital @ Chivali Kuber @ Kubrya Kale ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
Mr. Dilip Shinde i/by Sachin Madhav Bhavar for Applicant. Mr. H.J. Dedhia, APP for State.
CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 15th November, 2021 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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