Phonographic Performance ... vs Reliance Broadcast Network ...
2021 Latest Caselaw 15787 Bom

                                                                     25-COMSS42-21.DOC

                                                                                  Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                                  COMM SUMMARY SUIT NO. 42 OF 2021
                                                WITH
                                 INTERIM APPLICATION NO. 1575 OF 2021
                                                WITH
                                SUMMONS FOR JUDGMENT NO. 28 OF 2021

SANTOSH               Phonographic Performance Limited                       ...Plaintiff
SUBHASH
KULKARNI
                                          Versus
Digitally signed by   Reliance Broadcast Network Limited                   ...Defendant
SANTOSH SUBHASH
KULKARNI
Date: 2021.11.16

                      Mr. Virendra Tuljapurkar, Senior Advocate, a/w Mr. Sandip
15:13:06 +0530



                            Parikh, Mr. Ayaz Bilawala and Ms. Disha Mehta, i/b
                            Bilawala & Co., for the Plaintiff.
                      Mr. Abhishek Malhotra, a/w Sapna Chaurasia, Raunak
                          Samdani, i/b TMT Law Practice, for the Defendant.

                                                 CORAM:    N. J. JAMADAR, J.

DATED : 15th NOVEMBER, 2021 PC:-

1. Heard the learned Counsels for the parties.

2. Closed for order.

[N. J. JAMADAR, J.]