Ganesh Alias Gajaraj Sainath ... vs The State Of Maharashtra And Ors
2021 Latest Caselaw 7118 Bom

                                                                    61.846.21 wp.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        CRIMINAL APPELLATE JURISDICTION

                        CRIMINAL WRIT PETITION NO. 846 OF 2021

      Ganesh Alias Gajaraj Sainath Patil                           ....Petitioner

              V/s.

      The State of Maharashtra and others                          .....Respondents

      Mr. Satyavrat Joshi i/b Mr. Sumant Deshpande for the Petitioner
      Mrs. Madhavi H. Mhatre APP for the State


                               CORAM :   S. S. SHINDE &
                                         MANISH PITALE, JJ.

                               DATE:     4th MAY, 2021.

      P.C.:

      1]      Due to paucity of time, it is not possible to hear the petition and

pronounce the judgment. Mr. Joshi, learned counsel appearing for

the petitioner prays liberty to move the matter before the vacation

court.

2] Liberty to mention the matter before the vacation court.

[MANISH PITALE, J.] [S. S. SHINDE, J.]