Karan Ravindra Bandekar And Anr vs The State Of Maharashtra And Ors
2021 Latest Caselaw 5771 Bom

                                                       (01) CRWP-1294-21WITH CRWP-1304-21.doc

BDP-SPS

  Bharat
  D.
  Pandit
  Digitally signed
  by Bharat D.
                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CRIMINAL APPELLATE JURISDICTION
  Pandit
  Date:
  2021.03.31
  14:21:18 +0530




                                   CRIMINAL WRIT PETITION NO. 1294 OF 2019

                     Jyoti Surjit Khanna & Ors.                           .... Petitioners.

                              V/s

                     The State of Maharashtra & Ors.                      ..... Respondents.

                                                 ALONGWITH
                                    CRIMINAL WRIT PETITION NO.1304 OF 2019

                     Karan Ravindra Bandekar & Anr.                       .... Petitioners.

                              V/s

                     The State of Maharashtra and Ors.                 ..... Respondents.
                     ----
                     Mr. Bhavesh V. Magam for the Petitioner in Writ Petition No.1294 of
                     2019 and for Respondent No.3 in Writ Petition No.1304 of 2019.
                     Mr. Vishal V. Chavan for the Petitioner in Writ Petition No.1304 of
                     2019 and for Respondent No.3 in Writ Petition No.1294 of 2019.
                     Mr. Deepak Thakre, P.P. a/w Mrs. S.D. Shinde, APP for Respondent-
                     State.
                     ----
                                      CORAM: S.S. SHINDE &
                                               MANISH PITALE, JJ.

DATE: MARCH 30, 2021

P.C.:-

Reserved for judgment.

(MANISH PITALE, J.) (S. S. SHINDE, J.)