Sheela Ram Vidhani And Anr vs S.K.Trading Company And 5 Or.S
2021 Latest Caselaw 4655 Bom

 Swaroop    Digitally signed
            by Swaroop S.
 S.         Phadke
            Date: 2021.03.13
 Phadke     19:32:27 +0530
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                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                       APPEAL NO. 27 OF 2020
                                                IN
                                 NOTICE OF MOTION NO. 2515 OF 2016
Sheela Ram Vidhani and another                          ...    Appellants
          Versus
S.K. Trading Company and others                         ...    Respondents
                                              .........
Ms. Sonal alongwith Ms. Spardha Sharma and Ms. Shruti Maniar instructed by
Solomon and Company for the Appellants.
Ms. Bhairavi Pathak alongwith Ms. Urvi Shah instructed by I.R. Joshi and Co. for
Respondent Nos.1 to 3.
Mr. S.U. Kamdar, Senior Advocate alongwith Mr. Chirag Kamdar, Ms. Vedangi
Tulzapurkar and Ms. Nanki Grewal instructed by Wadia Gandhy and Co. for
Defendant Nos.4, 5 and 6.
                                    .........
                                          CORAM :       S.J. KATHAWALLA AND
                                                        VINAY JOSHI, JJ.

                                          DATED :       MARCH 12, 2021.

P.C. :-

Reserved for Judgment. The learned Advocates for the parties shall file their

respective written submissions within a period of two weeks from today.

( VINAY JOSHI, J. ) ( S.J. KATHAWALLA, J. )

Kanchan P Dhuri