National Commodity Clearing Ltd ... vs Kunjal Trade Commodities Llp And 4 ...
2021 Latest Caselaw 4573 Bom

           Digitally signed                                 1/1                          21.SJ-23-2020.doc
           by Gauri A.
           Gaekwad
Gauri A.   Date:
Gaekwad    2021.03.11
           17:13:37
           +0530
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION
                                       SUMMONS FOR JUDGMENT NO.23 OF 2020
                                                      IN
                                      COMMERCIAL SUMMARY SUIT NO.81 OF 2020
                   National Commodity Clearing Ltd. (NCCL)               ....Applicant/Plaintiff
                              V/s.
                   Kunjal Trade Commodities LLP & Ors.             ....Defendants
                                                      ----
                   Mr. Kevic Setalvad, Senior Advocate a/w. Mr. Mihir Mody and
                   Mr. Harshvardhan Melanta i/b. K. Ashar and Co. for plaintiff.
                   Mr. Ravina Rajpal a/w. Ms. Leanne D'souza and Ms. Sonia Redkar i/b. Singh
                   and Singh Malhotra and Hegde for defendant no.1.
                                                      ----
                                                       CORAM : K.R.SHRIRAM, J.

DATED : 11th MARCH 2021

P.C. :

By consent, stand over to 18th March 2021.

(K.R. SHRIRAM, J.)

Gauri Gaekwad