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Prashant @ Rama Bhimrao Ghodake vs The State Of Maharashtra And Anr
2021 Latest Caselaw 4552 Bom

Citation : 2021 Latest Caselaw 4552 Bom
Judgement Date : 11 March, 2021

Bombay High Court
Prashant @ Rama Bhimrao Ghodake vs The State Of Maharashtra And Anr on 11 March, 2021
Bench: S.S. Shinde, Manish Pitale
                                  1/1                      7 APEAL-477-20.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION
                     CRIMINAL APPEAL NO.477 OF 2020


Prashant @ Rama Bhimrao Ghodake               ..        Appellant
      Versus
The State of Maharashtra & Anr.               ..        Respondents
                                ...

Mr.Prashant S. Hagare for the Appellant.
Mr.Ganesh Bhujbal, Appointed Advocate for Respondent No.2.
Mrs.S.D.Shinde, APP for the Respondent/State.

                          CORAM: S.S.SHINDE &
                                 MANISH PITALE, JJ.

DATED : 11th MARCH, 2021

P.C:-

1. Heard.

2. Reserved for Judgment.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

 
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