Navnath Rangnath Malode vs The State Of Maharashtra And Anr
2021 Latest Caselaw 8596 Bom

Citation : 2021 Latest Caselaw 8596 Bom
Judgement Date : 29 June, 2021

Bombay High Court

Navnath Rangnath Malode vs The State Of Maharashtra And Anr on 29 June, 2021

Bench: R. G. Avachat

                                                                      929-APEAL-268-21.odt




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                        CRIMINAL APPEAL NO. 268 OF 2021

Navnath Rangnath Malode and Another                      ..APPELLANTS
      VERSUS
State of Maharashtra and Another                         ..RESPONDENTS

                                     ....
Mr. A.K. Bhosle, Advocate for appellant
Mr. K.B. Jadhavar, A.P.P. for respondent no.1 - State
Mr. V.I. Thole, Advocate for respondent no.2
                                     ....

                                             CORAM : R.G. AVACHAT, J.

DATED : 29th JUNE, 2021

PER COURT :

Reserved for order. Interim relief granted to continue till

pronouncement of order/judgment.

( R.G. AVACHAT, J. ) SSD

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