Citation : 2021 Latest Caselaw 7678 Bom
Judgement Date : 10 June, 2021
Priya Soparkar 1 5 fca (st) 10698-21 with ia 1243-21-c
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FAMILY COURT APPEAL (ST.) NO.10698 OF 2021
WITH
INTERIM APPLICATION NO.1243 OF 2021
Raghav Dipak Agarwalla ... Appellant/Applicant
V/s.
Stuti Raghav Agarwalla ... Respondent
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Mr.Janak Dwarkadas, Senior Advocate alongwith Mr.Ameet Naik,
Mr.Yashesh Kamdar and Mr.Deepak Deshmukh, Advocates for the
Appellant/Applicant.
Mr.Dinyar Madon, Senior Advocate alongwith Mr.Kingshuk Banerjee,
Mr.Arnav Mohanty, Ms.Yamini Kumar i/by M/s Khaitan & Co.,
Advocates for the Respondent.
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CORAM : UJJAL BHUYAN &
PRITHVIRAJ K. CHAVAN, JJ.
DATE : JUNE 10, 2021.
P.C.:-
Heard Mr.Dwarkadas, learned senior counsel for the appellant; and Mr.Madon, learned senior counsel for the respondent.
2. Having regard to the subject matter of the appeal, we feel that it would be more appropriate to finally hear the appeal at the admission stage itself.
3. Learned counsel for the parties may circulate the relevant judgments.
4. Stand over to 17th June, 2021.
(PRITHVIRAJ K. CHAVAN, J.) (UJJAL BHUYAN, J.) ....
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