Eknath Gatalu Dhobi Died Lrs. ... vs Supadu Gatalu Dhobi Died Lrs. ...
2021 Latest Caselaw 9445 Bom

                                                                        941-ca-3451-2021.odt


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                        941 CIVIL APPLICATION NO.3451 OF 2021
                                    IN SA/339/1997

     EKNATH GATALU DHOBI DIED LRS. MEERABAI EKNATH MAHALE ALIAS
                           DHOBI AND OTHERS
                                  VERSUS
    SUPADU GATALU DHOBI DIED LRS. VITHAL SUPADU DHOBI AND OTHERS
                                     ...
              Advocate for Applicants : Talekar And Associates
            Advocate for Respondent Sole in SA : Mr. Sangeet L. V.
                                      ...

                                       CORAM         : SMT. VIBHA KANKANWADI, J.

                                       DATE          : 17.07.2021

ORDER :-


.         Present        application    has    been      filed   for     bringing        legal

representatives of deceased appellant on record and condoning the delay, however, it is filed in ignorance of the judgment of the Hon'ble Supreme in Suo Moto Writ Petition (C) No.3 of 2020 dated 08.03.2021.

2. Therefore, application stands allowed.

3. Delay, if any, stands condoned.

4. Legal representatives of appellant be allowed to be brought on record.

5. Amendment to that effect be carried out within a period of four weeks from today.

[SMT. VIBHA KANKANWADI, J.]

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