Ravindranath R Shetty vs Shiv-Sneha Asso. And 2 Ors. And ...
2021 Latest Caselaw 9095 Bom

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               [ COMMERCIAL DIVISION ]

                       INTERIM APPLICATION NO.785 OF 2020
                                           IN
                       CHAMBER SUMMONS NO.1362 OF 2018
                                           IN
           COMMERCIAL EXECUTION APPLICATION NO.248 OF 2019

Dinshah Darabshah Kerawalla Trust & Ors.                       .. Applicants
In the matter between
Ravindranath R. Shetty                                         .. Judg. Creditor
         Vs.
Shiv-Sneha Association & Ors.                                  .. Judg. Debtors
        And
Sheriff of Mumbai & Anr.                                       .. Respondents



Mr. H.N. Vakil, with Ms. Suzan Vakil, i/by Mulla & Mulla and Craigie Blunt &
Caroe, for the Applicants-Plaintiffs.

Mr. Sanjay Jain, with Mr. Ishwar Nankani, Mr. Huzefa Khokhawala and
Mrs. Gauri Memon, i/by Nankani & Associates, for the Judgment Creditors.



                                             CORAM : A. K. MENON, J.

DATE : 12TH JULY, 2021. [THROUGH VIDEO CONFERENCE]

P.C. :

S.O. to 14th July 2021.

(A. K. MENON, J.)

6-IA-785-2020.doc Dixit