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Upl Limited vs Standard Chartered Bank
2021 Latest Caselaw 960 Bom

Citation : 2021 Latest Caselaw 960 Bom
Judgement Date : 14 January, 2021

Bombay High Court
Upl Limited vs Standard Chartered Bank on 14 January, 2021
Bench: N. J. Jamadar
                                                             1-COMS12-1999.DOC

                                                                        Santosh



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                   IN ITS COMMERCIAL DIVISION


                                    COMM SUIT NO. 12 OF 1999

                   UPL Ltd.                                           ...Plaintiff
                                       Versus
                   Standard Chartered Bank                         ...Defendant


                   Mr. Shyam Mehta, Senior Advocate, a/w Mr. Sandeep Parikh,
                        Mr. Prakash Shah, Mr. Durgaprasad Poojari, i/b PDS
                        Legal, for the Plaintiff.
                   Mr. Aspi Chinoy, Senior Advocate, a/w Mr. Gautam Bhatikar
                        & Ms. Madhavi Doshi, i/b Phoenix Legal, for the
                        Defendant.


                                             CORAM:    N. J. JAMADAR, J.

DATED : 14th JANUARY, 2021 PC:-

Closed for judgment.

V. S. [N. J. JAMADAR, J.] Parekar Digitally signed by V. S. Parekar Date: 2021.01.15 11:18:10 +0530

 
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