The State Of Maharashtra vs Shailaja Kusaram Sarda
2021 Latest Caselaw 959 Bom

                                            1/1                 1 Appeal 506-2008 - Suo Moto.doc




                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CRIMINAL APPELLATE JURISDICTION
                            CRIMINAL APPEAL NO. 506 OF 2008

The State of Maharashtra                                 ....Appellant
                                                         (Orig. Complainant)
                    V/s.

Shailaja Kusaram Sarda,
Age : 35 years,
Occu. : Service,
Residing at : New Era Society,
Plot No.2, Market Yard, Pune.                            ....Respondent
                                                          (Orig. Accused)


                                         CORAM : K.R.SHRIRAM, J.

(In Chamber) DATED : 14th JANUARY, 2021.

P.C. :

1. Suo Moto called for speaking to the minutes.

2. In the oral judgment dated 6th January, 2021, the following

corrections to be carried out :

(i) The date of oral judgment to be corrected to read as "6th January, 2021" instead of "21st December, 2020".

(ii) In the third sentence of sub paragraph of paragraph 2, the date "15/07/1997" to be corrected to read as "15/05/1997".

3. Rest of the judgment remains unaltered. Original judgment to

be corrected accordingly.

(K.R. SHRIRAM, J.)

Purti Parab