Umakant S/O Vasant Kumbhare ... vs The State Of Maharashtra
2021 Latest Caselaw 952 Bom

Citation : 2021 Latest Caselaw 952 Bom
Judgement Date : 14 January, 2021

Bombay High Court

Umakant S/O Vasant Kumbhare ... vs The State Of Maharashtra on 14 January, 2021

Bench: R.V. Ghuge, B. U. Debadwar

                                                               912APEAL928.2015
                                        -1-

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD.

                       CRIMINAL APPEAL NO. 928 OF 2015

 Umakant s/o Vasant Kumbhare (Borikar)                              ...Appellant

          Versus

 The State of Maharashtra                                       ...Respondent

                                    .....
 Shri. A. D. Ostwal, Advocate for the appellant
 Shri. K. S. Patil, APP for respondent/State
                                    .....

                                 CORAM : RAVINDRA V. GHUGE
                                                AND
                                         B. U. DEBADWAR, JJ.

                                 DATE         : 14th January, 2021

 PER COURT : -

1. The liberty to circulate the compilation of judgments is

granted, subject to a proper index and pagination.

2. Stand over to 08.02.2021, for final hearing.



        [ B. U. DEBADWAR ]                       [ RAVINDRA V. GHUGE ]
                JUDGE                                   JUDGE




 SG Punde, PA

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