Mueen Mohammed Yusuf Kazi vs The State Of Maharashtra And Ors
2021 Latest Caselaw 782 Bom

Citation : 2021 Latest Caselaw 782 Bom
Judgement Date : 13 January, 2021

Bombay High Court

Mueen Mohammed Yusuf Kazi vs The State Of Maharashtra And Ors on 13 January, 2021

Bench: S.S. Shinde, Manish Pitale

                                1/1         54 Cri. WP(st.)-3149.20.odt


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
      CRIMINAL WRIT PETITION (ST.) NO.3149 OF 2020


Mueen Mohammad Yusuf Kazi                  ..                 Petitioner

               Vs

The State of Maharashtra & Ors.            ..                Respondents

                                      ...

Mr. S.B. Talekar with Ms. Madhavi Ayyapan i/b Talekar &
Associates for the petitioner.

Ms. A.S. Pai, A.P.P. for respondent No.1-State.


                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 13TH JANUARY, 2021. P.C:-

1. Heard.

2. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

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