Sandu Dayram Patil vs Gulab Dagadu Tadvi And Others
2021 Latest Caselaw 573 Bom

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

                     201 WRIT PETITION NO.1170 OF 1989

                   SANDU DAYRAM PATIL
                          VERSUS
             GULAB DAGADU TADVI AND OTHERS
                            ...
                  CORAM : V.K. JADHAV, J.

Dated: January 11, 2021 ...

PER COURT :-

None present for the petitioner. This petition is of the

year 1989. It was disposed off by order dated 26/27-7-2005.

However, the Supreme Court by order dated 4.9.2015 in Civil

appeal no.3470 of 2006 set aside the said order and remitted

the writ petition to this Court for fresh consideration with

the further request to dispose of the writ petition preferably

within a period of SIX MONTHS from the date of receipt of

the copy of this judgment. Stand over to 18.1.2021.

( V.K. JADHAV, J. ) ...

aaa/-