Anax Industries Private Limited ... vs Micro Logistices (I) Private ...
2021 Latest Caselaw 393 Bom

                                                                      18-AOST-93898-
Shambhavi                                 2020...odt
N. Shivgan
                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed by
Shambhavi N.                   CIVIL APPELLATE JURISDICTION
Shivgan
Date: 2021.01.08
13:21:57 +0530            APPEAL FROM ORDER (ST) NO.93898 OF 2020
                                            WITH
                          INTERIM APPLICATION (ST) NO.93899 OF 2020


                      Anax Industries Pvt. Ltd.              ... Appellants
                                                             (Org. Plfs.)
                           Vs
                      Micro Logistics (I), Pvt. Ltd.        ... Respondents
                                                                (Org. Defts)
                                                       ...

Mr. Jaydeep Deo for the Appellants.

CORAM : SANDEEP K. SHINDE J.

DATE : 7th JANUARY, 2021.

P.C. :

1. Papers are produced for 'Speaking to the

Minutes' of the order dated 22nd December, 2020. The

paragraph No.27(iii) of the judgment i.e. "Prayer clause

(b) of the Civil Application is granted and made

absolute", should be substituted with "Prayer clause (a)

of Exhibit 5 application is granted and made absolute".

                      2          Original Judgment shall, accordingly, stand


                      Shivgan                                                    1/2
                                                    18-AOST-93898-
                     2020...odt
corrected.

4            Precipe stands disposed of accordingly.



                              (SANDEEP K. SHINDE, J.)




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