Sunaina Holey vs The State Of Maharashtra And Anr
2021 Latest Caselaw 392 Bom

                                                                              27. WPST.4732-20.doc

             DDR

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CRIMINAL APPELLATE JURISDICTION

                                CRIMINAL WRIT PETITION ST. NO. 4732 OF 2020
                                      (CRIMINAL WRIT PETITION ASDB-LDVC NO. 287 OF 2020)


                       Sunaina Holey                                   .. Petitioner
                                vs.
                       The State of Maharashtra & ors.                 .. Respondents
                                                 -------------------
                       Dr. Abhinav Chandrachud a/w Mr. Chandrasingh Shekhawat,
                       Mr. Yashovardhan Deshmukh, Ms. Sailee Dhayalkar I/b. Farishta
                       Menon for the Petitioner.

                       Mr. Manoj Mohite, Senior Advocate a/w. Mr. Vivek Babar a/w Mr.
                       J.P. Yagnik, APP for the State.
                                                   -------------------
                                                 CORAM          : S.S.SHINDE &
                                                                    M.S.KARNIK, JJ.

DATE : JANUARY 7, 2021.

P.C.:-

Heard. Reserved for judgment.

Digitally 2. This order will be digitally signed by the Personal Assistant signed by Diksha Diksha Rane Date:

Rane     2021.01.07
         19:43:22

of this Court. All concerned will act on production by fax or email +0530

of a digitally signed copy of this order.

(M.S.KARNIK, J.) (S.S.SHINDE, J.)