Chandrakant Virbhadra Desai vs Vasant Maruti Khatpe And Ors
2021 Latest Caselaw 3716 Bom

                                                                         5-wp-339-20


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO. 339 OF 2020

 Chandrakant Virbhadra Desai                      ..Petitioner
      Vs.
 Vasant Maruti Khatpe & Ors.                      ..Respondents

                                      ----

 Mr. P. G. Jagdale, for the Petitioner.

 Mr. P. J. Pawar, for the Respondent Nos.1 & 2.

                                      ----

                                    CORAM : C.V. BHADANG, J.

                                    DATE     : 26th FEBRUARY 2021

 P.C.


 .        Heard.

2. At the request of the learned counsel for the petitioner who

seeks time to produce the certified copy of the judgment and decree

of the Small Causes Court, stand over to 16/3/2021.

3. At-interim relief, already operating, if any, to continue till next

date.

C.V. BHADANG, J.

 Mamta Kale                                                         page 1 of 1