Liyakat Kasam Mulla And Other vs Maharashtra State Board Of Waqf, ...
2021 Latest Caselaw 3546 Bom

Citation : 2021 Latest Caselaw 3546 Bom
Judgement Date : 24 February, 2021

Bombay High Court

Liyakat Kasam Mulla And Other vs Maharashtra State Board Of Waqf, ... on 24 February, 2021

Bench: R. G. Avachat

                                    1                CRA-113-18

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

            CIVIL REVISION APPLICATION NO. 113 OF 2018

Liyakat s/o Kasam Mulla and Ors.                       ...Applicants

                       Versus

Maharashtra State Board of Waqf and Ors. ...Respondents
                           .......
Mr.   Y.B.Pathan, Advocate for Applicants
Mr.   N.E.Deshmukh, Advocate for Respondent No. 1
Mr.   Pravin Mandlik, Senior Advocate instructed by
Mr.   P.P.Mandlik, Advocate for Respondent No. 2
                           .......


                        CORAM   :       R. G. AVACHAT, J.

DATE : 24-02-2021.

PER COURT :

01. Reserved for judgment.

02. Interim relief to continue till pronouncement of

judgment.

[R.G.AVACHAT] JUDGE Dahibhate/-

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