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Suresh Walchandra Rajput And Ors vs The State Of Maharashtra And Anr
2021 Latest Caselaw 3170 Bom

Citation : 2021 Latest Caselaw 3170 Bom
Judgement Date : 17 February, 2021

Bombay High Court
Suresh Walchandra Rajput And Ors vs The State Of Maharashtra And Anr on 17 February, 2021
Bench: S.S. Shinde, Manish Pitale
                                                     (61) WP 703-21
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION
Amk
                              WRIT PETITION NO. 703 OF 2021

      Mr. Suresh Walchandra Rajput & Ors.            .. Petitioners
           Vs.
      The State of Maharashtra & Anr.                .. Respondents


      Mr. Viresh V. Purwant for the Petitioners.
      Mr. J. P. Yagnik, APP for the Respondent-State.
      Ms. Barsha Parulekar for Respondent No.2.

                           CORAM : S. S. SHINDE & MANISH PITALE, JJ.

DATE : 17th FEBRUARY, 2021.

P. C. :

Reserved for Judgment.

[MANISH PITALE, J.] [S. S. SHINDE J.]

Digitally signed Arjun by Arjun M.

        Kadam
M.      Date:
        2021.02.18

Kadam 11:00:00 +0530

 
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