Drive India Enterprise Solutions ... vs Haier Telecom (India) Pvt. Ltd
2021 Latest Caselaw 3104 Bom

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                                    CHAMBER SUMMONS NO.1015 OF 2019
                                                                   IN
                             COMMERCIAL EXECUTION APPLICATION (LODGING) NO.1162 OF 2019
                                                                   IN
                                                     COMMERCIAL SUIT NO.243 OF 2017

                           Drive India Enterprise Solutions Ltd.          .. Applicant-Decree Holder
                                          Vs.
                           Haier Telecom (India) Pvt. Ltd.                .. Respondent-Judg. Debtor


                           Mr. Rohaan Cama, with Mr. Amogh Joshi and Ms. Prerna Shankar, i/by
                           Bharucha & Partners, for the Applicant-Decree Holder.
                           Mr. Mayur Khandeparkar, with Mr. Anand R. Pai and Mr. Rutwij Solanki, i/by
                           DMS Legal, for the Respondent-Defendant-Judgment Debtor.



                                                                     CORAM : A. K. MENON, J.

DATED : 16TH FEBRUARY 2021.

P.C. :

1. Mr. Khandeparkar seeks some time to file a complete disclosure.

Disclosure affidavit to be filed within two weeks from today.

2. List the chamber summons on 9th March 2021.

(A. K. MENON, J.)

Sneha Digitally signed by Sneha A.

Dixit 28-CHSCD-1015-2019.doc A. Date:

Dixit 2021.02.17 Dixit 15:09:41 +0530