Citation : 2021 Latest Caselaw 3019 Bom
Judgement Date : 15 February, 2021
(48) IA 79-21
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
Amk
INTERIM APPLICATION NO. 79 OF 2021
IN
CRIMINAL APPLICATION (STAMP) NO. 5028 OF 2020
Mursalin Asijit Shaikh .. Applicant/Intervener
In the matter between
Kangana Ranaut & Anr. .. Applicants
Vs.
State of Maharashtra & Anr. .. Respondents
Mr. Rizwan Siddiquee a/w. Swaran Paul Arakal, Tasneem Siddiquee for
the Applicants.
Mr. Rizwan Merchant a/w. Mr. Ramiz Shaikh, Mr. Mohsin Shaikh for
the Respondent No.2.
Mr. Deepak Thakre, PP a/w. Mr. J. P. Yagnik, APP for the Respondent-
State.
Mr. Nilesh Ojha i/b Mr. Abhishek N. Mishra for the
Applicant/Intervener.
CORAM : S. S. SHINDE & MANISH PITALE, JJ.
DATE : 15th FEBRUARY, 2021.
P. C. :
1. Heard learned Counsel appearing for the Applicants. He prays for time so as to prepare the compilation of the Judgments of the Supreme Court, other High Courts and Bombay High Court on which learned Counsel wish to place reliance during the course of the hearing. He also wish to file written note of argument.
2. Mr. Merchant, learned Counsel appearing for Respondent No.2 also assures that the written note of argument would be filed one day in advance before next date.
(48) IA 79-21
3. Learned Counsel appearing for the Applicants assures this Court that the compilation of the Judgments and written note of argument would be filed with the Court Associate on or before 24.02.2021.
4. Mr. Merchant, learned Counsel appearing for the contesting Respondent also assures this Court that the compilation of Judgment and written note of argument would be filed on or before 24.02.2021.
5. List on 26.02.2021 at 2.30 p.m.
[MANISH PITALE, J.] [S. S. SHINDE J.] Digitally signed Arjun by Arjun M.
Kadam
M. Date:
2021.02.16
Kadam 10:50:18
+0530
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