Mahaveer Electro Mech Pvt. Ltd vs Reliance Infrastructure Ltd. ...
2021 Latest Caselaw 2856 Bom

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                     INTERIM APPLICATION NO.2025 OF 2020
                                                     IN
   COMMERCIAL EXECUTION APPLICATION (LODGING) NO.651 OF 2020

Mahaveer Electro Mech Pvt. Ltd.                             .. Applicant-Decree Holder
                               Vs.
Reliance Infrastructure Ltd.
(Formerly Reliance Energy Ltd.)                             .. Respondent-Judg. Debtor


Ms. Sumi Soman for the Applicant-Decree Holder.

Mr. Sarosh Bharucha, with Mr. Tushad Kakalia, Mr. D.J. Kakalia and Mr.
Paresh Patkar, i/by Mulla & Mulla & Craigie Blunt & Caroe, for the
Respondent-Judgment Debtor.



                                                       CORAM : A. K. MENON, J.

DATED : 11TH FEBRUARY 2021.

P.C. :

By consent, stand over to 25th February 2021.

(A. K. MENON, J.)

Sneha Digitally signed by Sneha A. Dixit

A. Dixit Date: 2021.02.11 14:18:41 +0530

11-IA-2025-2020.doc Dixit