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Aaditya Poptrao Surve And Anr vs The State Of Maharashtra And Ors
2021 Latest Caselaw 2848 Bom

Citation : 2021 Latest Caselaw 2848 Bom
Judgement Date : 11 February, 2021

Bombay High Court
Aaditya Poptrao Surve And Anr vs The State Of Maharashtra And Ors on 11 February, 2021
Bench: S.S. Shinde, Manish Pitale
                                  1/1                   930-931 WP-517-21.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION
                CRIMINAL WRIT PETITION NO.517 OF 2021


Shivaji Maruti Karande & Ors.                 ..        Petitioners
      Versus
The State of Maharashtra & Ors.               ..        Respondents

                                WITH
                CRIMINAL WRIT PETITION NO.520 OF 2021

Aaditya Popatrao Surve & Anr.                 ..        Petitioners
      Versus
The State of Maharashtra & Anr.               ..        Respondents
                                        ...

Mr.Vijay Killedar for the Petitioners in WP/517/21 and for
Respondent No.2 in WP/520/21.
Mr.Vasim Shaikh i/b Mr.Prashant More for the Petitioners in
WP/520/21 and for Respondent Nos.2, 3 and 4 in WP/517/21.
Mrs.S.D.Shinde, APP for the Respondent/State in both the Writ
Petitions.

                          CORAM : S.S.SHINDE &
                                  MANISH PITALE, JJ.

DATED : 11th FEBRUARY, 2021

P.C:-

1. Heard.

2. Reserved for Judgment.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

 
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