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Union Bank Of India vs Gokhale Education Society
2021 Latest Caselaw 2745 Bom

Citation : 2021 Latest Caselaw 2745 Bom
Judgement Date : 10 February, 2021

Bombay High Court
Union Bank Of India vs Gokhale Education Society on 10 February, 2021
Bench: Nitin W. Sambre
                                                                   25.2171.20 wpst.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION

                            WRIT PETITION (ST) NO. 2171 OF 2020

      Union Bank of India                                         ....Petitioner
           V/s.
      Gokhale Education Society                                   .....Respondent

      Mr. Satyajeet Dighe for the Petitioner
      Mr. Ajinkya Jaibhave for Respondent

                               CORAM :   NITIN W. SAMBRE, J.
                               DATE:     FEBRUARY 10, 2021.

      P.C.:

      1]      By consent, stand over to 17/02/2021.




      2]      Learned counsel for Respondent assures that he shall assist the

Court on the issue as to whether amendment application to the

Plaint can be entertained after the Suit closed for Judgment and

whether an amendment impleading the trustees can be added at

such a stage in spite of earlier objections of the Defendant.

[NITIN W. SAMBRE, J.]

 
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