Hitesh Deoraj Gosar, And 3 Others vs The State Of Maharashtra Thr. Its ...
2021 Latest Caselaw 2541 Bom

 12.MCA(R)420.20.odt                                      1

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                         NAGPUR BENCH : NAGPUR.


              MISC. CIVIL APPLICATION (REVIEW) NO.420/2020 IN
                        FIRST APPEAL NO.1026/2014 (D)

                              Hitesh Deoraj Gosar and others.
                                            vs.
              State of Maharashtra through its Collector, Yavatmal and others.

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 Office Notes, Office Memoranda of                               Court's or Judge's Order
 Coram, appearances, Court's Orders
 or directions and Registrar's order

        Shri Raheel Mirza, Advocate for applicant.
        Mrs. S.S.Jachak, Assistant Government Pleader for respondent nos. 1 and 2.


          CORAM :-         A.S.CHANDURKAR AND PUSHPA V. GANEDIWALA, JJ.

DATED :- FEBRUARY 08, 2021.

Since the applicant seeks review of the judgment dated 13.10.2020, the same be placed before the appropriate bench on 26.02.2021.

                          JUDGE                                     JUDGE


 Andurkar..