Vijay Appaso Dhavale vs The State Of Maharashtra And Anr
2021 Latest Caselaw 2435 Bom

                                                                        27wpst95018.doc

ssp                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
                       WRIT PETITION ST.NO. 95018 OF 2020

Vijay Appaso Dhawale                                           ...Petitioner
vs.
 The State of Maharashtra & Anr.                               ...Respondents

Mr. Satyajeet A. Rajeshirke for the petitioner
Mr. R.P.Kadam, AGP for State
Mr.A.A.Alaspurkar, for the respondent Nos.2 and 3

                                   CORAM : K.K.TATED AND
                                           RIYAZ I. CHAGLA, JJ.

                                   DATE    : FEBRUARY 5, 2021.


P. C. :

.                 Heard learned counsel for the parties.

2         Time is granted to the parties to place on record Judgments on

which they are relying upon. Matter to place on board on 11-2-2021.

[RIYAZ I. CHAGLA, J.] [ K.K.TATED, J.]